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Vonteddu Chinna Venkata Krishna Reddy vs Belle Lakshmanna
2024 Latest Caselaw 490 AP

Citation : 2024 Latest Caselaw 490 AP
Judgement Date : 11 January, 2024

Andhra Pradesh High Court - Amravati

Vonteddu Chinna Venkata Krishna Reddy vs Belle Lakshmanna on 11 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                        HIGH COURT OF ANDHRA PRADESH
            MAIN CASE No.: A.S. No.2040 of 2018
                                 PROCEEDING SHEET

Sl.                                                                           OFFICE
                                           ORDER
No     DATE                                                                    NOTE

06    11.01.2024 UDPR, J & KM, J

Heard the arguments of learned counsel for appellants and learned counsel for respondents.

Judgment reserved.

________ UDPR, J

_______ KM, J SS

 
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