K Star Rural Farmer Ware House vs T.Sayanna
2024 Latest Caselaw 488 AP

Andhra Pradesh High Court - Amravati

K Star Rural Farmer Ware House vs T.Sayanna on 11 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                        HIGH COURT OF ANDHRA PRADESH
            MAIN CASE No.: A.S. No.673 of 2023
                                  PROCEEDING SHEET

Sl.                                                                              OFFICE
                                           ORDER

No     DATE                                                                       NOTE

04    11.01.2024 UDPR, J & KM, J

                                       I.A. No.2 of 2023

Inspite of notice being served, there is no representation for the 1st respondent/plaintiff.

Heard learned counsel for appellant. There shall be stay of operation of the decree and judgment dated 21.08.2023 in O.S. No.25 of 2017 on the file of I Additional District Judge, Kurnool, on the condition of the petitioner depositing 50% of the decretal amount within eight weeks.

A.S. No.673 of 2023 List the matter after eight weeks.

________ UDPR, J

_______ KM, J SS