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Nadimpalli Lakshmi vs Medi Kamala
2024 Latest Caselaw 485 AP

Citation : 2024 Latest Caselaw 485 AP
Judgement Date : 11 January, 2024

Andhra Pradesh High Court - Amravati

Nadimpalli Lakshmi vs Medi Kamala on 11 January, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No.A.S.No.63 of 2017
                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                       ORDER

No DATE NOTE

03. 11.01.2024 BVLNC, J The appeal suit is dismissed for non- prosecution. No costs.

(Vide separate Judgment).

__________ BVLNC, J Pmk

 
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