Yenduri Siva Krishna Kishore vs Margadarsi Chit Fund Limited, ...
2024 Latest Caselaw 484 AP

Citation : 2024 Latest Caselaw 484 AP
Judgement Date : 11 January, 2024

Andhra Pradesh High Court - Amravati

Yenduri Siva Krishna Kishore vs Margadarsi Chit Fund Limited, ... on 11 January, 2024

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.570 of 2007

                       PROCEEDING SHEET

Sl. DATE                               ORDER                         OFFICE
No.                                                                   NOTE
17.   11-01-2024   VGKR,J

                          Heard Sri P.A.Seshu, learned counsel for
                   the appellant and Sri P.Durga Prasad, learned
                   counsel for the respondents.

Reserved for Judgment.

_________ VGKR,J ANI

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