Pnb Metlife India Life Insurance ... vs Reddappa Reddy
2024 Latest Caselaw 483 AP

Citation : 2024 Latest Caselaw 483 AP
Judgement Date : 11 January, 2024

Andhra Pradesh High Court - Amravati

Pnb Metlife India Life Insurance ... vs Reddappa Reddy on 11 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

iN THE HIGH COURT OF ANOHRA PRADESH AT AMARAVS&®
THURSDAY THE ELEVENTH DAY OF JANUARY
TWO THOUSAND AND TWENTY FOUR
'PRESENT: i
THE HONOURABLE SRI JUSTICE LLDURGA PRASAD RAG
AND
THE HONOURABLE SMT JUSTICE RIRANMAYEE MANDAVA ©
iA Na. TOF 2023
iN
AS NO: 426 OF 2023
Hatween:

7. METUPE INDIA LIFE INSURANCE COMPANY LIMITED, Rep by is
Managing Director, Grigade sesha mahal, Nog, Vani Vidas Road.
Basavanagudl, Bangalore.

2, The Senior Manager, Claims,, PNG Met Life India Life Insurance Company
Limited., Brigade sesha mahal, No.§. Vani Vilas Road, Basavanagudl,
Bangalore.

._ PatitionerAppatianis
(Pet tor ioner in AS 426 OF 2025
an the fe of High Court
AND
1. Reddappa Reddy, S/o. B. Lakshmenna, Aged 59 years Hindu, Door
mo. 11/957, Aravindanagar, Anantapuramt.
B, Parvathi,, Wo. Reddanpareddy, Aged 45 years, Hindu, Door no. 1 1/987,
Arayi ndanagar. Ananfapuramu,

he

._.Respondents/Resrondants
f(Respandenta in-do-}
Counsel for the Petitioners : Sri D RAVI KIRAN E
Counsel for the Respondents : Smt SODUM ANVESHA

Pettion under Section 151 CPC praying that in the circumstances stated in
the affidavit fled in suppart of the petition, the High Court may be pieasen to stay the
execution of decree and judament dated 18.03.2023 passed in aul in O.8.No.130 of
. 20175 on the fle of the Principle [istrict Judge, Ananthapuramu, Pending dispasal of
AS No. 426 of 2023, on the file of the High Court :

The court whie directing issue of notice fo the Respondents herein to shaw

cause as to why this application should not be commied wih, made the flowing

order {The receipt of this arder will be desmaed to be the receipt af notice In the
case}, 5

ORDER

"There shall be stay of operation of decree and judgment in O.8. Na. 430 of 2015, including E.P.No.309 of 2023 on the file of the Court of the Principal Dietrict Judge, Ananthapuramu., on the cenditien of petitioners denasiting Rss

SEMAN

1,00,06,000/(One Crore} within sight weeks from the date of receipt of copy of

this Order, failing which, this Order shall stand cancelled automatically."

SON- K.SRINIVAS RAJU

ASSISTANT

REGISTRAR

PTRUE COPY! ao

For ASSISTANT REGISTRAR

Te,

The Prncide District Judge, Ananthanuramu,

2. Reddappa Reddy, Sfo. BR. Lakshm mo. T OS? Aravindanagar, A ,

3. 8. Parvathi, Wo. Reddanonar: yy 'Aged 45 years, Hindu, Deor no. 1d 1/987,