Gunja Devayya vs Chimala Naga Suresh Babu Another
2024 Latest Caselaw 460 AP

Citation : 2024 Latest Caselaw 460 AP
Judgement Date : 10 January, 2024

Andhra Pradesh High Court - Amravati

Gunja Devayya vs Chimala Naga Suresh Babu Another on 10 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.1339 of 2013

                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

02. 10.01.2024 BVLNC, J M.A.C.M.A.No.1339 of 2013 Appeal is 'Partly Allowed'. There shall be no order as to costs.

Judgment Pronounced (Vide separate judgment)

__________ BVLNC, J DNB

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