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Palakuri Kalidas, Vizianagaram Dist. vs The Dist. Collector, Vizianagaram 2 ...
2024 Latest Caselaw 459 AP

Citation : 2024 Latest Caselaw 459 AP
Judgement Date : 10 January, 2024

Andhra Pradesh High Court - Amravati

Palakuri Kalidas, Vizianagaram Dist. vs The Dist. Collector, Vizianagaram 2 ... on 10 January, 2024

       THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

              WRIT PETITION No.22891 of 2011

JUDGMENT:

-

Ms. T. V. Sridevi, learned counsel for the petitioner has

submitted a letter dated 02.01.2024 to the Registrar (Judicial),

Andhra Pradesh High Court, on record submitting as follows:

"In the above writ petition, the writ petitioner

through letter dt. 18.12.2023 instructed me to withdraw

the writ petition. Hence, I request your Honour to direct

the Registry to post the W.P.No.22891 of 2011 under the

caption "for withdrawal" in the cause list as per roster so

as to enable me to withdraw the writ petition.

Thanking You."

2. Sri N. Venkateshwar, learned counsel, representing

Ms. T. V. Sridevi, learned counsel for the petitioner submits that

the writ petition be dismissed as withdrawn.

3. Learned counsel for the respondents has no

objection.

4. In view of the above, the Writ Petition is dismissed

as withdrawn. No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 10.01.2024 SCS

11BbBBBB744664465

44455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.22891 of 2011

Date: 10.01.2024

Scs

 
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