Stv Ramanujacharyulu S T V ... vs Stv Sampath Kumar/T Sampath Kumar
2024 Latest Caselaw 458 AP

Andhra Pradesh High Court - Amravati

Stv Ramanujacharyulu S T V ... vs Stv Sampath Kumar/T Sampath Kumar on 10 January, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

                                                                     01

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. W.A.No.1307 of 2023

                              PROCEEDING SHEET

Sl.      DATE                                                        OFFICE
                                        ORDER

No                                                                    NOTE

2.     10.01.2024        Sri Srinivasa Rao Bodduluri, learned

counsel for the appellant, appears.

Learned Government Pleader for Land Acquisition appears for respondent Nos.2 to 4.

List on 5.3.2024 for consideration. In the meantime, the operation of the judgment and order dated 01.08.2023 passed in W.P. No.16614 of 2018 to the extent it directs the appellant to deposit an amount of Rs.41,65,905/- shall remain stayed.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J

AMD