Rajyalakshmi Financers, vs P. Vengayya,
2024 Latest Caselaw 457 AP

Citation : 2024 Latest Caselaw 457 AP
Judgement Date : 10 January, 2024

Andhra Pradesh High Court - Amravati

Rajyalakshmi Financers, vs P. Vengayya, on 10 January, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.624 of 2006

                      PROCEEDING SHEET

Sl. DATE                               ORDER                          OFFICE
No.                                                                    NOTE
9.   10-01-2024   VGKR,J

                         Heard   Sri   Shaik   Meeravali,   learned
                  counsel on behalf of Sri T.Nargarjuna Reddy,
                  learned   counsel    for   the   appellants   and
                  Sri G.V.S.Mehar Kumar, learned counsel for the
                  respondents.

List the matter on 12.01.2024 under the caption 'for Judgment'.

_________ VGKR,J ANI

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