P. Vijayamma Died vs Life Insurance Corporation Of India
2024 Latest Caselaw 456 AP

Citation : 2024 Latest Caselaw 456 AP
Judgement Date : 10 January, 2024

Andhra Pradesh High Court - Amravati

P. Vijayamma Died vs Life Insurance Corporation Of India on 10 January, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No. A.S.No.238 of 2007

                     PROCEEDING SHEET

Sl. DATE                             ORDER                           OFFICE
No.                                                                   NOTE
13. 10-01-2024   VGKR, J


                       Heard Sri Kopparthi Sumathi, learned
                 counsel for the appellants and Sri Bathula Raj
                 Kiran, learned counsel for the respondents.

'Reserved for Judgment'.

______ VGKR, J CVD

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