A. Meenakshi Naidu vs A. Chakravathi,
2024 Latest Caselaw 455 AP

Andhra Pradesh High Court - Amravati

A. Meenakshi Naidu vs A. Chakravathi, on 10 January, 2024

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

            MAIN CASE No.: Second Appeal No.211 of 2023

                                 PROCEEDING SHEET

                                                                            Office
S.No     DATE                            ORDER
                                                                            Note


06.    10-01-2024 BSS, J

                    I.A.No.01 of 2023 in S.A.No.211 of 2023
                          There    is   no   representation     for   the
                  petitioners.
                          The      learned     counsel        Mr.Rohith,
                  representing on behalf of Mr.P.Sravan Kumar
                  Reddy, learned counsel for the respondent, would

submit that today they are filing counter-affidavit before the Registry.

The learned counsel for respondent shall file counter-affidavit before the Registry.

List the case on 31-01-2024. The interim order granted earlier with regard to the execution of Decree and Judgment in O.s.No.74 of 2011, are hereby extended till then.

_______ BSS, J KLNS