M/S The New India Assurance Company ... vs Smt. Maddineni Pushpavathi And 4 Others
2024 Latest Caselaw 454 AP

Citation : 2024 Latest Caselaw 454 AP
Judgement Date : 10 January, 2024

Andhra Pradesh High Court - Amravati

M/S The New India Assurance Company ... vs Smt. Maddineni Pushpavathi And 4 Others on 10 January, 2024

                   HIGH COURT OF ANDHRA PRADESH
                   MAIN CASE:M.A.C.M.A.No.2662 OF 2014

                           PROCEEDING SHEET
Sl.                                                                  OFFICE
                                         ORDER

No DATE NOTE

18. 10.01.2024 BVLNC, J

The appeal is allowed. No costs (vide

separate judgment).

__________ BVLNC, J psk

Note: L.R.Copy is to be marked

B/o. psk.

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