Ammanabrolu Bhagat Singh, vs Mr. Rajamanuri Venkata Raghavendra ...
2024 Latest Caselaw 453 AP

Andhra Pradesh High Court - Amravati

Ammanabrolu Bhagat Singh, vs Mr. Rajamanuri Venkata Raghavendra ... on 10 January, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAY
WE DNESD AY THE TENTH DAY OF JANUARY
TWO THOUSAND AND TWENTY FOUR
(PRESENT:
THE HONOURABLE SRI JUSTICE V SRINIVAS
CRIMINAL REVISION CASE NO: 1868 OF 2007 a
Between:
Ammanabrolu Bhagat Singh, Slo Bhavani Singh, Aged 45 years, Rio Ganapavararn
Vilage, Nadella Mandal, Guntur Disir ict.
Fatitioner/Defacto Complainant
AND
1. Mr Ralamanurl venketa faghavendra rao,Sio Panduranga Rae, Aged 40
years, C/o Prasanna Lakshmi Vidyalam, Chilakaluripet Town, § Ghilgkaluripel,
Guntur District
RespondantAccused
2. The State of Anchra Pradesh, (Chdakslurpet Town nPsS o "Hilakaluripel,
Guntur District), reap. by is Public Bros eoulor, High Court oF AP. at
Hyderabad,
RespondentiComplainant
Revision filed under Section 397 and 437 of CrPiC., praying that in the
circumstances stated in the mer norandurm of grounds Med in support of the Criminal
Revision Case, the Hi igh Court may be pleased to set-aside the judgment df. 7-3-
2007 passed in SC.No. 490 of 2005 by me ne Addl Assi. Sessions Judges,
Narasargopet, Guntur CNetrict and convic ct the Ist respondent / accused,

The petition coming on for hearing, upon perusing the Petition and the
affidavit filed im support thereof and pon hearing the arguments of Sri
VENKATESWARLU POS AN! Advocate for the Petitioner and of Si C PRAVEEN
SUMAR. Advocate for Respondent No.1, Public Prosecutor for Respondent No.2
and the Court made the folkawi ing :

ORDER

"Sti Posani Venkateswariu, learned counsel for the petitioner submits that the petitioner died, :

Learned Special Assistant Publi iis Prosecutor is directed to submit report about the death of the potitioner/PW. 1 by name Ammanabralu Shagat Singh.

List the matter on 30.04.2024.

Copy shall be marked to Superintendent of Police, Guntur | District"

Se Asie AD, RAE:

| A ASSISTANT Re GIST, RAR FTRUE COPY

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1. The Superintendent of police, Guntur DisiechiSPEED POST) oe i

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Mir. Raflamanurn venketa years, Cfo Prasanna Lai The SHC, Chigkaltrl (Addressass 2 to 3 by RE DAD } One CC to a) I. VENKA TES } ne GC fo SRI OD PRAVEEN KUMAR Advocate ; 5 Two Cs to PUBLIC PROSECUTOR, High Court of A.PLOUT One spare copy.

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DATED: 1004/2004

UST ON 302024

GOROER

CRLRC.No1888 of Do07

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