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T.Bhaskar vs State Of Ap
2024 Latest Caselaw 452 AP

Citation : 2024 Latest Caselaw 452 AP
Judgement Date : 10 January, 2024

Andhra Pradesh High Court - Amravati

T.Bhaskar vs State Of Ap on 10 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                      HIGH COURT OF ANDHRA PRADESH
                          MAIN CASE NO.: Crl.A.No.457 of 2019
                                     PROCEEDING SHEET

Sl.     DATE                                                                   OFFICE
                                            ORDER

No NOTE

14. 10.01.2024 UDPR, J & KM, J Heard arguments of the learned Public Prosecutor, and reply arguments of the learned counsel for appellants.

Judgment reserved.

________ UDPR, J

______ KM, J MVA

 
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