Rachuru Malyadri vs Cherukuru Leenaja
2024 Latest Caselaw 421 AP

Andhra Pradesh High Court - Amravati

Rachuru Malyadri vs Cherukuru Leenaja on 10 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

                                          1



                                                [ 3456 ]
   IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
          WEDNESDAY, THE TENTH DAY OF JANUARY
             TWO THOUSAND AND TWENTY FOUR

                      PRESENT
    THE HONOURABLE SRI JUSTICE U.DURGA PRASAD RAO
   THE HONOURABLE SMT JUSTICE KIRANMAYEE MANDAVA

                      FIRST APPEAL NO: 1275 OF 2018
 Between:
 RACHURU MALYADRI, S/o.R.L.Narasimha Rao, Proprietor, Sri
 Mahalakshmi Traders, Hindu, Aged about 39 Years, Resident of D.No. B-10-
 440,Bus Stand Centre, Chennuru Road, Buchireddy Palem, SPSR.Nellore
 District, A.P.
                                                             ...APPELLANT
                                     AND
1. CHERUKURU LEENAJA, W/o. Suresh Kumar Reddy, Hindu, Aged about
   59 Years, R/o.D.No.60, Poes Garadens, Chennai-86
2. D.Padmapriya Reddy, W/o Prabhakar Reddy, Hindu, Aged about 69 years,
   House-wife, R/o. D.No.11, Ethiraj Lane, Egmore, Chennai-8.
3. D.Karthik Reddy, W/o Prabhakar Reddy, Hindu, Aged about 34 years,
   R/o.D.No.6,Cinc Road, Chennai (T.N.)
4. Duvvuru Vasanthi, W/o Ramachandra Reddy, Hindu, Aged about 73 years,
   R/o.D.No.241/C, Kil Park Garden Road, Chennai (T.N.)
5. Bezawada Annapurna, W/o Dasaratharamireddy, Hindu, Aged about 74
   years, R/o Arpitha Villa Apartments, Near TVS Show Room, Dargamitta,
   Nellore City, SPSR Nellore District (A.P.)
6. Dodla Sudhakar Reddy, S/o Sundararami Reddy, Hindu, Aged about 70
   years, R/o.No.10, Tarapore Avenue, Harrington Road, Chennai-31
7. Dodla Surendranath Reddy, S/o Sundararami Reddy, Hindu, Aged about 67
   years, R/o.No.48th Street, Harrington Road, Chennai-31
                                                         ...RESPONDENTS

The Court made the following Judgment:

(Per Hon'ble Sri Justice U. Durga Prasad Rao)

In view of the letter dated 04.01.2024 filed by the learned counsel for

appellant before the Registry seeking permission of this Court to withdraw the

appeal, permission for withdrawal is accorded.

Accordingly, this Appeal Suit is dismissed as withdrawn. No costs.

As a sequel, interlocutory applications pending, if any, in this case shall

stand closed.

_________________________ U.DURGA PRASAD RAO, J

___________________________ KIRANMAYEE MANDAVA, J 10.01.2024 NNN

HON'BLE SRI JUSTICE U.DURGA PRASAD RAO AND HON'BLE SRI JUSTICE KIRANMAYEE MANDAVA

10.01.2024

NNN