Andhra Pradesh High Court - Amravati
United India Insurance Company Limited vs Undamatla Varalakshmi on 10 January, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
WEDNESDAY THE TENTH OAY OF JANUARY
TWO THOUSAND AND TWENTY FOUR
(PRESENT:
THE HONOQURASLE SRI JUSTICE G.NARENDAR
AND
THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
iA No. 2 OF 2023
iN
MACNMA NO: 227 OF 2023
Between:
United India Insurance Company Limited, Rep. by Ns Divisional Manager, innipeta,
Hotha Vari Street, Appellant') Rajamahendravaram, East Godavari DL
< . Patilioner
_ Appellant
AND
Undamatia Varalakshmi, Wo Satyanarayana Chowdary, Aged 30 years, R/O
DNo. 1-95, Meraka veed ahi, Kesavaram, Mandapeta Rural Mandal, East
Godavari DL 533 341,
2. Undamatila Disowils Laitha Hasini, D'Yo Satyangrayana Chowdary, Aged 10
years, R/O D.No. 1-88, Meraka veedhi, Kesavaram, Mandapeta Rares Mandal,
East Godavari Dt S3o 244
Undamatia Kusmitha Sri Lakshe iswarya, Dro Satyanarayana Chowdary,
Aged 7 years, R/O D No. 1-98, Meraka veedhi, Sesavaram, Mandageia Rural
Mandal, East Godavari Dt. 533 344 Respondents 2 and 3 being minors
represented by next fnend and natural quardian ist respanday}
4, Undarmatla Sathyangrayana, Fig Satyanerayana Chowdary, Aged 85 years,
ARVO DUNo. 1-35, Meraka veecdhi, Kesavaram, Mandapeta Rural Mandal, East
Godavari Dt. 543 34
& Undamatia Sitha Mahalakshmi, Wo Satyanarayana, Aged OS years, R/O
f.No. 1-98, Meraka yveedhi, Kesavaram, Mandaneta Rural Mandal, bast
Godavan DL 33 344
§. Potnud Aki Kumar, S/o Galendra Rao, Aged 25 years, R/O D No. 3-88,
Rgmaiayarmn Sireel, Koll Kesavaram Vilage, Korukonda Mandal, East
Godavari DL 543 289.
?. Padiam Krishna Dora, S'o Ganganna Dora, Aged 35 years, R/O D.No.T?-70-
#60, » Sanjay Nagar, Kakinada Urban, Resnondenis/ East Godavari DL 33
£3F
SSR
Gad
._ Respondents/
_ Respondents
Patiion under Order XLI Rule 5 Raw Sectlan 151 of CRC is Ab fed, oraying that
in the circisristanices sfated in the affidawit fled in support of the petition, the. Hi ig
Gaourl may be pleased to grant stay of operation of the decres and Judgment i in
MUVLOLP No. 324 of 2078 on the file of the Motor Vehicle Accidents Claims Tribunal
"Came Vo Addiieansi District and Sessions Court, East Godavari at
Ralamanendravaram, dated i4ih September, 2022, Pending disposal of
MAC MA No. 227 of 2023, on the fle of the High Court.
The Appeal coming on for hearing, upon perusing the appeal anc the affidavit
filed in support thereof and the order 'cf the Migh Court dated Q5.07 2025 made
srain and upon hearing the arguments o of Sri Naresh Qyrapaneant Advanate for the
Petitioner, the Court made the follwing
ORDER:
'Bending LANet of 2025, there shall be stay of operation af execution
of the Decree and Award dated 14.09.2022 passed in MAW.O.P.Na. S24 of ae
an the file of the Motor Vehicles Accidents Claim Tribunabcum-¥ Additiena
Nistrict & Sessions Judge's Court, East Godavari at Rajamahendravargm a
VANOD KUMAR 2
"Sal-P. REGIS STRAR
A ASSISTANT
PTRUE COPYE
For AS eECTION OFFICER
Te,
Seasions Court, East Godavari at Raamah endravaram.
3. Undamatia Varalakshm, Wiis Sat
8/0) D.No. 1-06, Meraka veedhi, Kesavaram, "Mandapeta F Rural i Mandal
fast Godavari DE 533 344. So
3. Un damat tia Disawla Lalitha Hasini, Do Salyanarayana Chowdary, Aged
years, RYO D No. 1-86, Meraka veedhi, Kesavaram, Mandspeta Rural
Mandal, East Godavari Dt S32 ae
4. Uncdamatia Kuamitha Sn Lakshrre iswarya, Dio Sat YaNarayana howe cay
Aged ? years, R/O D.No. 1-88, Meraka veedhi, | Kesavaram, Mandspe
Rural Mandal, East Godavar Of S33 47 GR Respondents 2 2 and 3 bei _
w;Hriors represented by next fend "and natu ral Quardian ist respondent)
Undamatia Gathyanarayana, Pio Satyanarayana Ghowdary, Aged AS
years, RIO D No 1-O8, Meraka yeadhi, Kesavaram, Mandaneta Rural
Mandal, East Godavari DL S23 344
& LUndarnatia Siha Mahalakehnl, Avo Satvanarayana, Aged 52 years, R/O
DNe. 1-86, Merska veedhi, Kesavararn, Mandapeta Rures ai Mandal, East
Godavari DY. $33 344
7. Patnuri Aki Kumar, Sfo Gajendra Rao, Aged 33 years, RIG Ge
Ramaiayam Sireel, hot Kesavaram Vi lage, Korukenvea Mandal, hast
GSadavarl DL 533 S89.
Podiar Krishna Dora, Sin Gangarma Dora, Aged 35 years, RYO O.No. 1?
10-286, Saniay Nagar, Kakinada Urban, Respondents' East Gadavari OE.
S29 004 ei None rmoe.d fo 8 by RPAD)
G One CC to Si Narash Byrapaneni Advoca te [0 POC)
{O. Two soare 5 capi as.
4 The Motor Accidents Claims Trburial-cumey Additional D tard
or
oKS
aa
HIGH COURT
GN,J & ¥N,3
DATED TVG 2024
POST THIS CASE APTER SANKRANTI VACATION, 2024.
ORDER
iA No. 2 OF 2023
iN
MACMA NO: 227 OF 2023
STAY
