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S.A.Jabbar vs Mohammad Muzahir Hussain Razvi
2024 Latest Caselaw 396 AP

Citation : 2024 Latest Caselaw 396 AP
Judgement Date : 9 January, 2024

Andhra Pradesh High Court - Amravati

S.A.Jabbar vs Mohammad Muzahir Hussain Razvi on 9 January, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: A.S.No.140 of 2018

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

05. 09.01.2024 BVLNC, J The appeal suit is dismissed for non prosecution. No order as to costs.

(Vide separate Judgment)

______________ BVLNC, J Pmk

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