Central Bank Of India, Kollipara, vs Mr. Alla Sridhar Reddy
2024 Latest Caselaw 395 AP

Citation : 2024 Latest Caselaw 395 AP
Judgement Date : 9 January, 2024

Andhra Pradesh High Court - Amravati

Central Bank Of India, Kollipara, vs Mr. Alla Sridhar Reddy on 9 January, 2024

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

            MAIN CASE No.: Second Appeal No.1033 of 2011

                               PROCEEDING SHEET

                                                                       Office
S.No     DATE                           ORDER
                                                                       Note


12.    09.01.2024   BSS, J

                           I have heard learned counsel Mr.Prakasam
                    Reddy, representing on behalf of Mr.Ch.Siva
                    Reddy, learned counsel for the appellant as well
                    as learned counsel for the respondent Mr.Challa

Ajay Kumar.

Judgment Reserved.

_______ BSS, J KLNS

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