U. Narasinga Raodied Per Lrs A 5 6 vs N. Venkatq Nageswara Rao
2024 Latest Caselaw 393 AP

Citation : 2024 Latest Caselaw 393 AP
Judgement Date : 9 January, 2024

Andhra Pradesh High Court - Amravati

U. Narasinga Raodied Per Lrs A 5 6 vs N. Venkatq Nageswara Rao on 9 January, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No. A.S.No.187 of 2006

                    PROCEEDING SHEET

Sl. DATE                             ORDER                           OFFICE
No.                                                                   NOTE
25. 09-01-2024   VGKR, J


                       Heard Sri A Prabhakar Sarma, learned
                 counsel for the appellants and Sri T.V.S.
                 Prabhakara   Rao,   learned   counsel   for   the
                 respondents through virtual mode.

'Reserved for Judgment'.

______ VGKR, J CVD

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