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Seelam Dharmagnani Criscan Joshua ... vs The Union Of India
2024 Latest Caselaw 392 AP

Citation : 2024 Latest Caselaw 392 AP
Judgement Date : 9 January, 2024

Andhra Pradesh High Court - Amravati

Seelam Dharmagnani Criscan Joshua ... vs The Union Of India on 9 January, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.No.20572 of 2023

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

06. 09.01.2024 Adjourned at request of Mr. P. Badrinath, learned counsel for the petitioner for filing judgments.

List on 06.02.2024.

DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J kbs

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