Metropolitan Transport Corp Chennai ... vs Kotamreddy, Nellore
2024 Latest Caselaw 390 AP

Citation : 2024 Latest Caselaw 390 AP
Judgement Date : 9 January, 2024

Andhra Pradesh High Court - Amravati

Metropolitan Transport Corp Chennai ... vs Kotamreddy, Nellore on 9 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.555 of 2015

                               PROCEEDING SHEET
Sl.                                                                            OFFICE
                                         ORDER

No. DATE NOTE

02. 09.01.2024 BVLNC, J M.A.C.M.A.No.555 of 2015 Appeal is 'Dismissed as withdrawn' by the appellant/respondent. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

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