Tuesday, 09, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Magma Hdi General Insurance Company ... vs Darla Kusala Kumari,
2024 Latest Caselaw 383 AP

Citation : 2024 Latest Caselaw 383 AP
Judgement Date : 9 January, 2024

Andhra Pradesh High Court - Amravati

Magma Hdi General Insurance Company ... vs Darla Kusala Kumari, on 9 January, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAYV:
TUESDAY THE NINTH DAY OF JANUARY
TWO THOUSAND AND TWENTY FOUR

-PRESENT;
THE HONOURABLE SRI JUSTICE G.NARENDAR
AND :

THE HONOURABLE SRI JUSTIGE NYAPATHY VIUAY
lA No. 7 OF 2024
iN
MACMA NO: 8 OF 2024
Eotween:
Maura HDI General Insurance Campany Limiied., Rep by its Branch Manager,
No. 202/B, 2nd Floor, Mandana Towers, ?-1-58/2 and 89-6, Ameaerpet,
Hyderabad, Telangana Slate. ( insurance Falicy No POD IG4OG 1 O74 TSS OOF 18,
valid from G9-70-2075 fo 08-70-2016),
Appetlant/Respondent No.3
AND
+, Daria Kusala Kurnan, Wo Late Daria Madhusudana Rac, Hindu, Aged about
45 years.
Daria Manasa Veena, Dic Late Darla Madhusudana Raa, Hindu, Aged about
28 Years,
~. Darla Chaitanya Kumar, S/o Late Darla Madhusudana Rao, Hindu, Aged
about 23 Years
4. Dara Soundarya, Dfo Late Darla Madhusudana Rao, Hindu, Aged about 45
year.
All are Rio D. No. 19-0-20/08, Kidarnbi Nagar, 2nd line, Ponnur road, Guntur,
Guntur District -AZSG06

bo

Respandaernts/Patitioners 1 to 4
5. Serafat Ansan, S/o Harmuj Ansar, aged abaut 28 Years, Rio, Khemashul
Village and Post, Paschim Medinipur, West Bangal State.-721513 (Driver of
the Lorry bearing Noa. VB 33 C-835083
Ranian Mahata, S/o. Buddeswara Mahata aged about 28 Years, Rio. _
Khemashull Vilage and Past, Paschim Medinipur, Wast Bangal State.-
FetaiacOwner of the Lorry bearing No. WB 33 C-3304)
(AS & RS are nol necessary parties)

or)

Respandenis/Respondent Nos. 1 & 2

Counsel for the Petitioner : SRISRINIVASA RAO KRAMARAJUGADDA
Counsel for the Respondents :---

Petiion under Section 147 CPC praying fhat in the circumstances stated in
the affidavil fled In support of the petition, the Hign Court may be pleased to grart
stay of all further proceedings including the Execution Proceedings, if any, against
fhe Decree and Judgment Dated 20.06.2023 in MVOP. No. 1178 OF 2048 Gn file af
the Hon'ble Chairman, Motor Accidents Claims 'obunals-Ounr-lll Additional District
Judge , Gurfur, Pending disposal of MAC MA No. 8 of 2024, on the He of the High
COUT,


The court while directing issue of nafies fo the Respondents herein to show

CAUSE Bs to why this application should not be compiled with, made the following
arder(The reosint of this order wil ba deamed to be ¢

he receipt of noaties in the
OQROER
stg

"Heard the learned counast! for the Appellant.

Pending disposal of the appeal, there shall be Stay of Operation of
execution of proceedings of Decree and Cirder passed In MV OLP_Ne. 1178 of
e078 on the file of the learned Motor Accidents Glaims Tribunalcum-iii
Additional District Judge, Guntur, subject to Appellant depositing 50% of the
Award amount slong with proportionate interest within six iS} weeks befors the
Tribunal.

it ig made clear that the Tribunal shall not release any amount without
specific order fran: this Court.

Accordingly, 1A. No. 1 of 2024 is allowed." Bo ggg unre
Sdj- NONAGAMNA |
ASSISTANT REGISTRAR

PYRUE COPY! SECTION OFFICER
For
To,
Phe Chaiman, Motar Accidents Claims Tribunais-Cum-il Adediional CXistriet
Judge , Gurrtur
é. Darla Rusala Kumari, Wo Late Darla Machusidana Rao, Hindu Aged about
45 years, Rio D No. 19-Q.S0/08. Kidarnbi Nagar, 2nd line, Fonnur road,
Guntur, Guntur District -A@ 200%
Dara Mangsa Veena, Ovo Late Oarla Macdhusudane Rao, Hindu, Aged about
25 Years, Rio D.No. 19-0-20/08, Kidarnhi Nagar, 2nd line, Ponnur mad,
Guntur, Guntur District 822008
4. Dada Chaitanya Kumar, S/o Late 6
about 29 Years, Bro O.Ne. 19-9.30)
Guntur, Guntur Clstrict -Seoan3
3. Dara Soundarya, Dio Late Darls Machusudana Ras, Hindu, Aged about 45
years, Rio DLNo. 19-9-20768 Kidamby Nagar, snd ine, Ponnur road, fSuntuy,
tountur District 522003s 2 in § by RPADD
One OC io Sri Srinivasa Rac Kamarajugadda Advocaie [OPUC]
The Seetion officer, COMA Sentian High Court of Andhra Pradesh at Amaravatl
The Section officer, VR Section, High Court of Andhra Pradesh af Amaravati
2. Two. spare capias

*

tad

fa Madhusudana Rao, Hindu, Aged US, Kidamb) Nagar, 2nd fine, Ponnur road,

$B flo Cob ts

HIGH COURT

GA, & VNU

DATED OSNH /oned

DRDER

iA No. 1 OF 2034 iN

MACMA NO: € OF 2024

STAY

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter