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Pasupuleti Govindamma Died vs Pasupuleti Lakshmi Prasuna
2024 Latest Caselaw 365 AP

Citation : 2024 Latest Caselaw 365 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

Pasupuleti Govindamma Died vs Pasupuleti Lakshmi Prasuna on 8 January, 2024

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

            MAIN CASE No: S.A.No.588 of 2010

                   PROCEEDING SHEET

SL.     DATE                           ORDER                            OFFICE
NO.                                                                      NOTE
18    08.01.2024 Dr.VRKS, J
                      Heard, learned counsel on both sides.
                       Perused the record.
                       On 30.07.2010 learned Judge of this
                 Court admitted the appeal on formulating
                 substantial question of law. Today during the
                 course of hearing an additional substantial
                 question of law has come up and the same has
                 been formulated as below:
                       1) Whether the Judgment impugned is
                          in violation of Order 41 Rule 17 CPC
                          and whether in Second appeal this
                          Court is entitled to decide on merits
                          of the appeal or not?
                       Heard arguments of learned counsel on
                 both sides in part.
                       Registry is directed to delete the name of
                 Sri Narasimha Rao Davuluri as one of the
                 learned counsel for respondents.

For continuation of hearing adjourned at request, list the matter on 12.01.2024.

___________________ Dr.VRKS, J GRL SL. DATE ORDER OFFICE NO. NOTE

 
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