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The Vice Chairman And Housing ... vs B Aruna
2024 Latest Caselaw 361 AP

Citation : 2024 Latest Caselaw 361 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

The Vice Chairman And Housing ... vs B Aruna on 8 January, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

                                                                    09 to 11




                    HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

           MAIN CASE No. W.A.Nos.988, 982 & 994 of 2023

                                      PROCEEDINGS SHEET

 Sl.        DATE                                                               OFFICE
                                            ORDER
 No                                                                             NOTE

04.    08.01.2024        Heard Mr. Y.V. Srinivasan, learned counsel for

the appellants and Ms. Yaswani Pilla, learned counsel appearing vice Mr. Shaik Mohammed Ismail, learned counsel for the writ petitioner.

Judgment reserved.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

Vjl

 
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