Pithani Venkata Rao vs Kondra Babu Rao Anr
2024 Latest Caselaw 357 AP

Andhra Pradesh High Court - Amravati

Pithani Venkata Rao vs Kondra Babu Rao Anr on 8 January, 2024

          HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE No.M.A.C.M.A.No.3205 of 2012
                          PROCEEDING SHEET
Sl.                                                                             OFFICE
                                           ORDER

No DATE NOTE

05. 08.01.2024 BVLNC, J Heard learned counsel representing Sri A.K.Kishore Reddy, learned counsel for the appellant/claimant and Sri Vinod Kumar Tarlada, learned Standing Counsel for APSRTC/respondent No.2.

List on 25.01.2024 under the caption "For Judgment".

__________ BVLNC, J Pmk