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Thodimela Koteswara Rao vs A.P.S.R.T.C.,
2024 Latest Caselaw 356 AP

Citation : 2024 Latest Caselaw 356 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

Thodimela Koteswara Rao vs A.P.S.R.T.C., on 8 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.1724 of 2014

                              PROCEEDING SHEET
Sl.                                                                            OFFICE
                                           ORDER

No. DATE NOTE

10. 08.01.2024 BVLNC, J M.A.C.M.A.No.1724 of 2014 Heard. Arguments concluded. List on 23.01.2024 under the caption 'For Pronouncement of Judgment'.

__________ BVLNC, J DNB

 
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