K V Visweswara Linga Rao vs Guntur Municipal Corporation
2024 Latest Caselaw 353 AP

Citation : 2024 Latest Caselaw 353 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

K V Visweswara Linga Rao vs Guntur Municipal Corporation on 8 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

            HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
                         MAIN CASE NO.: C.M.S.A.No.18 of 2021
                                  PROCEEDING SHEET

Sl.     DATE                                                         OFFICE
                                          ORDER

No NOTE

07. 08.01.2024 UDPR, J & KM, J The civil miscellaneous second appeal is dismissed as withdrawn.

(vide separate judgment)

________ UDPR, J

______ KM, J NNN

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