T.Ramanaiah vs A.Raghuramaiah
2024 Latest Caselaw 352 AP

Citation : 2024 Latest Caselaw 352 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

T.Ramanaiah vs A.Raghuramaiah on 8 January, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

              MAIN CASE No. A.S.No.988 of 2004

                      PROCEEDING SHEET

Sl. DATE                              ORDER                         OFFICE
No.                                                                  NOTE
 .   08.01.2024   VGKR,J

                        Heard Sri Sk. Saidulu, learned counsel
                  representing Sri G. Seshadri, learned counsel
                  for the appellant and Sri P. Ganga Rami Reddy,
                  learned counsel for the respondent.

Post the matter on 10.01.2024, under the caption 'For Judgment'.

_________ VGKR,J KAS

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