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Kanneganti Venkateswarlu vs Kareti Rama Devi
2024 Latest Caselaw 351 AP

Citation : 2024 Latest Caselaw 351 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

Kanneganti Venkateswarlu vs Kareti Rama Devi on 8 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: Appeal Suit No.805 of 2019

                               PROCEEDING SHEET
Sl.                                                                            OFFICE
                                         ORDER

No. DATE NOTE

04. 08.01.2024 BVLNC, J Appeal Suit No.805 of 2019 Appeal is 'Dismissed as withdrawn' by the appellant. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

 
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