Gullapalli Raja Rao vs Gorantal Murali Mohan
2024 Latest Caselaw 349 AP

Citation : 2024 Latest Caselaw 349 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

Gullapalli Raja Rao vs Gorantal Murali Mohan on 8 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: Appeal Suit No.185 of 2018

                              PROCEEDING SHEET
Sl.                                                                          OFFICE
                                         ORDER

No. DATE NOTE

05. 08.01.2024 BVLNC, J Appeal Suit No.185 of 2018 Appeal is 'Dismissed for non-prosecution'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

Download the LatestLaws.com Mobile App