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Smt. Pattimi Yelmaji, vs Mutyala Yasodha,
2024 Latest Caselaw 342 AP

Citation : 2024 Latest Caselaw 342 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

Smt. Pattimi Yelmaji, vs Mutyala Yasodha, on 8 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                  MAIN CASE No: Appeal Suit No.1190 of 2017

                             PROCEEDING SHEET
Sl.                                                                      OFFICE
                                         ORDER

No. DATE NOTE

08. 08.01.2024 BVLNC, J Appeal Suit No.1190 of 2017 Appeal is 'Dismissed for non-prosecution'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

 
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