Citation : 2024 Latest Caselaw 341 AP
Judgement Date : 8 January, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. A.S.No.578 of 2008
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
7. 08-01-2024 VGKR,J
Heard both sides. List the matter on 09.01.2024 under the caption 'for Judgment'.
_________ VGKR,J ANI
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