Smt. Saroja, vs M. P. Ganganna,
2024 Latest Caselaw 340 AP

Citation : 2024 Latest Caselaw 340 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

Smt. Saroja, vs M. P. Ganganna, on 8 January, 2024

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

            HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
                         MAIN CASE NO.: A.S.No.336 of 2015
                                 PROCEEDING SHEET

Sl.     DATE                                                                OFFICE
                                         ORDER

No NOTE

05. 08.01.2024 UDPR, J & KM, J The appeal is dismissed as withdrawn. (vide separate judgment)

________ UDPR, J

______ KM, J NNN

Download the LatestLaws.com Mobile App