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Ravipati Padmalatha vs R.Velraj
2024 Latest Caselaw 339 AP

Citation : 2024 Latest Caselaw 339 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

Ravipati Padmalatha vs R.Velraj on 8 January, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: M.A.C.M.A.No.3891 of 2012

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

06. 08.01.2024 BVLNC, J The appeal is partly allowed. There shall be no order as to costs.

(Vide separate Judgment)

___________ BVLNC, J Pmk

 
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