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Burugupalli Narayanamma vs Burugupalli Suryakantham
2024 Latest Caselaw 337 AP

Citation : 2024 Latest Caselaw 337 AP
Judgement Date : 8 January, 2024

Andhra Pradesh High Court - Amravati

Burugupalli Narayanamma vs Burugupalli Suryakantham on 8 January, 2024

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

      MAIN CASE No: A.S.No.430 of 2016 and 578 of 2016

                    PROCEEDING SHEET

SL.      DATE                         ORDER                              OFFICE
NO.                                                                       NOTE
10    08.01.2024 Dr.VRKS, J


                        As against Judgment in O.S.No.214 of
                  2006, A.S.No.430 of 2016 is preferred by
                  defendant No.2 and A.S.No.578 of 2016 is
                  preferred by defendant No.4. They have been
                  coming 'for hearing'.
                        Sri M.V.Suresh, learned counsel for
                  respondents in both the appeals is present.

Learned counsel for appellants are present physically and submitted arguments in part.

List the matter under the caption 'part heard' as a last chance on 25.01.2024.

___________________ Dr.VRKS, J GRL

 
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