Andhra Pradesh High Court - Amravati
Maddala Murugesh vs Kayala Srinivasulu on 8 January, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAY
(SPECIAL ORIGINAL JURISDICTION} '
MONDAY ,THE EIGHTH DAY OF JANUARY
TWO THOUSAND AND TWENTY FOUR
'PRESENT:
THE HONOURAGLE SRI CHIEF JUSTICE DHIRAJ SINGH THAKUR
_ AND
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAQ
WRIT APPEAL NC: 54 OF 2024
QWVrit Appeal under Clause 15 of the Letters Patent, filed against the order made in
WP No. 18194 of 2018, dated Q5.07 2022, on the file of the High Orersinen
Between:
ee
oS
CD
oe
5
Maddala Murugesh, S/o. Venkata jah, Aged about 45 years, Rig
Chengambakam Vil lage, of Satyavedu Mandal af Tirupati District, (Erstwhile
Chittoor District),
Gogula Adikesavufu, So. PacdaRaghavaiah, Aged about 72 years, Ryo
Shengaribakam Vilage, of Palyavedu Mandal of Tirunati District, (Erstwhile
Chittoor Districh.
Maddala Raghavaiah, Sis. "Venkatai ah, Aged about G2 Years, Rio
pe earnakam Village, of Satyave actus Mandal of Tirupati Oietrict, (Erstwhile
Chittoor District}. .
Yamani Boyani Munikrishnaiah, S/o, Venkataiah, Aged about 81 years, Ayo
Chengambakam Vilage, of Satyave du Mandal of Tirupati District. (Exstwhile
Chittoor District),
Maddala Sanyasamma, Wyo. Venkataswamy. Aged about 62 years, Rio
Chengambakam Vi lage, of Satyavedu Mandal of 7 rupall District, (Erstwhile
Chittoor District).
Yamaniboyani Govindarajulu, So. Mangaiah, Aged about BG years, Rio
Chengambakam Vilage, of Satyavedu Mandal of Tirupati Oistrict. (Erstwivle
Chittoor District,
Maddala Manohar 8/0. Lakshin aah, Aged about Si years, Rio
Chengambakam Vi llage, ¢ F 8a atyavedu Mandal of T Tirupati District. (Eretwhile
Chittoor District), :
Voootla Venkataiah, S wo. } Ramaiah, Aged about PP f years. Rio Chengambakam
Vilage, of Satyavedu Mandal of Teupa District, (Erstwhile Chittoor District.
Appellants
AND
Sayala Srinivasulu, Nayala Srinivasulu, S/o. Kuppaiah, Aged about $2 years
Resident of H.No. 1-447, Neerupakkota Vilage, Satyavedu Mandal, T Frupati
District, (Erstwhie Chittoor Distr rh},
Respandent/Petitioner in WLP.1RISaS
The State of Ar whra Pradesh, Be ep, by i Rs ee cipal Secretary, Revenue
Department (Land Acquisition), Secretariat Build ings, Velagapurli,
Amaravathi, Gunturu Gistriot,
The Dist atc lector, Tirupati, Tirupali District, (Eretwhi le Ghittuor District)
The Sub-Callector / i Revenues Chvisional Officer, Sulfa rupeta Division, Tirupati -
District, (Eretwhile Chitftoar D District}, :
Tre Tahsildar, patyavedu Mandal, Trupall District (Erstwhife Chittoar Mistric ch:
RespondentsiRespondents
My
Petition under Section 151 C oraying that in the crcumstances siaied
the affidavit Hed in support of the | setlt on, the High Court may be ple eased fo
SUSPEND the operation of the Judgment in WP No. 1512) of 2078 Pending
disposal of WA No. S4 of 2024, on the fle of the High ¢ Wartien
The Appe sal coming on for hearing, upen perusing the Petiion and the affdayil
fied in support thereof and upon hearing the ar guments of Sf PONNADA SREE _
YYAS Advocate for the Patitio ners and of Sri Yo vi ANGE K REDOY Advocate far the ~
Respomient Not and GP FOR LAND ACQUISITION for Respandent Nas. € to 5,
the Gorat mate the follwing
ORDER
"Office objection is over-ruled,
We have heard Mr. K.S. Murthy, learned Senior Counsel, appearing for
Air. Ponnadsa Sree Vyas, fearrmed counsel far the applicants seeking ipave to.
prefer an appeal against the judgment and order, dated O6.01.2022 in
WP No T8184 of 2018
for the reasons mentioned in the apolication secking leave, the same is
allowed. Leave as prayed for is granted,
Notice be issued in the application secking condonation of 82 daya in
preferring the present appeal,
Persanal notice is permitted.
List on 29,04 2024.
in the moantime, operation of the demand notice, dated 12.08.2028 shall
remain stayed." Pe cree ete segnntne nena
Sdi- K. ae RAGA BABU
ASS! ISTA
ASSIS NF REGISTRAR:
PTRUE CORY!
For ASSK section orsicen
Ta,
Bow
aa
{Ob md
Dek
Kayala Srinivasulu. S/o. Kuppaiah, Aged about 52 years, Resident of No. 1-
TT7, Nee rupakko ta Vilage, Satyavedu Mandal, Tirupati Districé, ferstwhie
Chittoor istrict).
The Principal Secretary, The State of Andhra Pr acest Reve
Denariment (Land Acquisition), Sac rota dat Buddin s, Vela aga ough,
Armaravathi, Gurturu District,
The District Gai lector, Tirupat! Tirupati District. (Erstwhile Chittoor District
The Sub-Collector / Revenue Divisional Officer, Suflurupeta Division, Tirupati |
District, (Erstwhile Chittoor District). .
The Tahsildar, Satyavedu Mandal, Tirupati [istrict (Erstwhile Chittoor Distr cy}
(Addressess 1fo5 by RPAD)
Gne CC to SRI PONNADA SREE VYAS Advocate [OPUC!
One CO to SRI V VINOD K REDDY Advocate [QPUC]
Two CCe ta GP FOR LAND ACOQLISITION Hi gh Court of A.PIQUT]
Two Spare copies,
HEGH COURT
HO.d&
RRA
DATED OSH 0s48
IST ON 29.01 2024
ORDER
WA.Na.G¢ of 2024
STAY
Birman
-- SIS EN
ee ANS NOEs S Ns
Ae al. eee
eis ww Wes
es aE
8 . .
ss"
of $e. i a a
coe 1 tds
Wrecepenpoer?
Vigeteren
