Chitta Pragada Sampurna vs Buddhiraju Radha
2024 Latest Caselaw 287 AP

Citation : 2024 Latest Caselaw 287 AP
Judgement Date : 5 January, 2024

Andhra Pradesh High Court - Amravati

Chitta Pragada Sampurna vs Buddhiraju Radha on 5 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: Appeal Suit No.445 of 2017

                              PROCEEDING SHEET
Sl.                                                                          OFFICE
                                         ORDER

No. DATE NOTE

03. 05.01.2024 BVLNC, J Appeal Suit No.445 of 2017 Appeal is 'Dismissed for non-prosecution'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

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