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U.S.V.Balaram vs The Government Of Andhra Pradesh, ...
2024 Latest Caselaw 284 AP

Citation : 2024 Latest Caselaw 284 AP
Judgement Date : 5 January, 2024

Andhra Pradesh High Court - Amravati

U.S.V.Balaram vs The Government Of Andhra Pradesh, ... on 5 January, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W. P. No. 4091 of 2009

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

17. 05.01.2024 RNT, J

"Separate judgment is passed dismissing the writ petition for want of prosecution."

_________ RNT, J Dsr

 
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