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C.Kalavathi vs K.V.Subba Reddy
2024 Latest Caselaw 199 AP

Citation : 2024 Latest Caselaw 199 AP
Judgement Date : 4 January, 2024

Andhra Pradesh High Court - Amravati

 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

     THE HON'BLE JUSTICE DR.V.R.K.KRUPA SAGAR

                      A.S.No.987 of 2012

JUDGMENT:

1. Learned counsel for the respondent alone is present.

2. In pursuance of order dated 30.11.2023, Registry had

issued notice to appellant. Despite that none entered

appearance.

3. In the result, this appeal is 'dismissed for non-

prosecution'. No order as to costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

________________________________ JUSTICE DR.V.R.K.KRUPA SAGAR Date : 04.01.2024 SR

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