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Indian Bank And Another vs M/S.Lorven Constructions Private Ltd
2024 Latest Caselaw 191 AP

Citation : 2024 Latest Caselaw 191 AP
Judgement Date : 4 January, 2024

Andhra Pradesh High Court - Amravati

Indian Bank And Another vs M/S.Lorven Constructions Private Ltd on 4 January, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No. A.S.No. 510 of 2018
                            PROCEEDING SHEET

Sl.                                                                 Office
                                    ORDER

No DATE Note

07. 04.01.2024 BVLNC, J WEEKLY LIST FROM 02.01.2024 TO 05.01.2024)

Sri Sreedhar Valiveti, learned counsel for the appellant is present through virtual mode and would submit that A.S.No.1050 of 2018 arising from the same Judgment is pending.

In that view of the matter, Registry is instructed to verify and list both the matters on 13.02.2024.

______________ BVLNC, J SDP

 
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