Karumuri Sarveswara Rao, vs Ismail Masthanali,
2024 Latest Caselaw 159 AP

Citation : 2024 Latest Caselaw 159 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

Karumuri Sarveswara Rao, vs Ismail Masthanali, on 3 January, 2024

HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 3236 of 2023

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 03.01.2024 RNT, J

After arguing the matter at some length, learned counsel for the petitioner prays for time to show some judgments on the point that if a document which is compulsorily registerable under the Registration Act, but not so registered, be sent for impounding by the Court.

2. Post 23.01.2024.

_________ RNT, J Dsr

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