Smt. Nagalakkagari Venkain Sinbbamma, vs The Joint Collector,
2024 Latest Caselaw 157 AP

Citation : 2024 Latest Caselaw 157 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

Smt. Nagalakkagari Venkain Sinbbamma, vs The Joint Collector, on 3 January, 2024

           HIGH COURT OF ANDHRA PRADESH
               MAIN CASE: WP No. 11029 of 2013

                            PROCEEDING SHEET

SL.     DATE                           ORDER                          OFFICE
NO.                                                                    NOTE

09.   03.01.2024   RNT, J

                         Heard Sri B. Abhay Jain, learned counsel,
                   on behalf of Sri V. R. Reddy Kovvuri, learned
                   counsel for the petitioner and Sri Y. Subba Rao,
                   learned AGP for Revenue, representing the
                   respondents.

2. Judgment reserved.

_________ RNT, J Dsr

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