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National Ins.Co.Ltd., Vja, Krishna ... vs Kalipindi Mangamma, Krishna Dist 2 ...
2024 Latest Caselaw 155 AP

Citation : 2024 Latest Caselaw 155 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

National Ins.Co.Ltd., Vja, Krishna ... vs Kalipindi Mangamma, Krishna Dist 2 ... on 3 January, 2024

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   M.A.C.M.A.No.2807 of 2016

                         PROCEEDING SHEET

Sl.   DATE                               ORDER                           OFFICE
No.                                                                       NOTE

08.   03.01.2024   AVRB, J:


                          Heard the arguments of Mr.K.Srinivas,
                   learned counsel, representing the learned
                   counsel for respondent Nos.1 and 2.

Though the trial Court record is available, the Registry did not separate the material papers and immaterial papers. The Registry is directed to put up the material papers by duly separating the pleadings, evidence and exhibits marked.

Soon after the compliance of the above, the date of judgment will be fixed.

List the matter on 25.11.2024.

________ AVRB,J DNV

 
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