Smt. Ballarouthu Jayalaksmi W/O ... vs Smt. Bhamidipati Naga Shyamala
2024 Latest Caselaw 154 AP

Citation : 2024 Latest Caselaw 154 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

Smt. Ballarouthu Jayalaksmi W/O ... vs Smt. Bhamidipati Naga Shyamala on 3 January, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                MAIN CASE No.S.A No. 1290 of 2010
                      PROCEEDING SHEET


Sl.     DATE                         ORDER                           OFFICE
No.                                                                   NOTE

      03.01.2024 BSS, J


                       I   have   heard   further   arguments   of
                 Mr.Surepalli Madhava Rao, learned counsel for
                 the appellant, as well as Mr. T.V Jaggi Reddy,
                 learned counsel for the respondent.

List the case on 29.01.2024, under the caption of "pronouncement of Judgment".

______ BSS,J

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