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Tumati Seshu Sekhar Babu vs Guntupalli Venkateswara Rao,
2024 Latest Caselaw 152 AP

Citation : 2024 Latest Caselaw 152 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

Tumati Seshu Sekhar Babu vs Guntupalli Venkateswara Rao, on 3 January, 2024

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                 MAIN CASE No.S.A No. 640 of 2011
                       PROCEEDING SHEET


Sl.     DATE                           ORDER                              OFFICE
No.                                                                        NOTE

04.   03.01.2024 BSS, J


                       I   have   heard    further    arguments      of
                 Mr.M.Vidyasagar,      learned     counsel    for   the
                 appellant.

                       Mr.Shobhanadri,           learned       counsel
                 representing     on      behalf     of      Mr.Posani
                 Venkateswarlu, learned senior counsel for the
                 first respondent/plaintiff.

List the case on 30.01.2024, under the caption of "pronouncing of Judgment".

______ BSS,J

RSD

 
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