G. Venkataramana Died 3 Others vs G. Vijaya Lakshmi Another
2024 Latest Caselaw 150 AP

Citation : 2024 Latest Caselaw 150 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

G. Venkataramana Died 3 Others vs G. Vijaya Lakshmi Another on 3 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.3860 of 2012

                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

09. 03.01.2024 BVLNC, J M.A.C.M.A.No.3860 of 2012 Appeal is 'Dismissed for non-prosecution'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

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