M/S.National Insurance Company ... vs Natakarani Lakshmamma 7 Ors
2024 Latest Caselaw 149 AP

Citation : 2024 Latest Caselaw 149 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

M/S.National Insurance Company ... vs Natakarani Lakshmamma 7 Ors on 3 January, 2024

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                     MAIN CASE No: M.A.C.M.A.No.2631 of 2012

                              PROCEEDING SHEET
Sl.                                                                         OFFICE
                                         ORDER

No. DATE NOTE

08. 03.01.2024 BVLNC, J M.A.C.M.A.No.2631 of 2012 Appeal is 'Dismissed for non-prosecution'. There shall be no order as to costs.

(Vide separate Judgment) __________ BVLNC, J DNB

Download the LatestLaws.com Mobile App