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Desai Lakshmi Devamma, Kurnool Dist vs Peddireddy Rama Linga Reddy, Hyd ...
2024 Latest Caselaw 143 AP

Citation : 2024 Latest Caselaw 143 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

Desai Lakshmi Devamma, Kurnool Dist vs Peddireddy Rama Linga Reddy, Hyd ... on 3 January, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: A.S.No.123 of 2017

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

14. 03.01.2024 BVLNC, J The appeal suit is dismissed for non prosecution. No costs.

(Vide separate Judgment).

___________ BVLNC, J Pmk

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