National Federation Of Telecom ... vs B.S.N.L., Employees Union, ...
2024 Latest Caselaw 139 AP

Citation : 2024 Latest Caselaw 139 AP
Judgement Date : 3 January, 2024

Andhra Pradesh High Court - Amravati

National Federation Of Telecom ... vs B.S.N.L., Employees Union, ... on 3 January, 2024

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.431 of 2008

                      PROCEEDING SHEET

Sl. DATE                                  ORDER                           OFFICE
No.                                                                        NOTE
19.   03-01-2024   VGKR,J

                         Heard      Sri   P.Durga   Prasad,     learned
                   counsel        for     the       appellant      and
                   Sri V.V.N.Narasimham, learned counsel for the
                   respondents.

Reserved for Judgment.

_________ VGKR,J ANI

Download the LatestLaws.com Mobile App