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Kakarla Nagashenudu, Kadapa Dist vs N. Sasikar, Hyd 3 Othrs
2024 Latest Caselaw 985 AP

Citation : 2024 Latest Caselaw 985 AP
Judgement Date : 5 February, 2024

Andhra Pradesh High Court - Amravati

Kakarla Nagashenudu, Kadapa Dist vs N. Sasikar, Hyd 3 Othrs on 5 February, 2024

HIGH COURT OF ANDHRA PRADESH

MAIN CASE: M.A.C.M.A.No.461 of 2013

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

17. 05.02.2024 BVLNC, J The appeal is partly allowed. There shall be no order as to costs.

(Vide separate Judgment)

___________ BVLNC, J Pmk

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